Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] Greater Bengaluru City Corporation - Section 51(3) in Bangalore Development Authority Act, 1976 (3)The powers to be exercised and the functions to be performed and the procedure to be followed by the Art Commission shall be such as may be prescribed.
