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[Cites 0, Cited by 0] [Section 199(7)] [Section 199] [Entire Act]

Union of India - Subsection

Section 199(7)(b) in The Coal Mines Regulations, 2011

(b)use a well-insulated cable of sufficient length to permit him to take proper shelter and in case of belowground working sufficient to take two right angle turns of pillar, and in no case, shall this cable be less than 50 meters in length;