Section 5(2)(c) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978

[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

(c)the restriction of the owner's right -

(i)to use the monument for any other purpose,

(ii)to charge any fee for entry into, or inspection of the monument,

(iii)to destroy, remove, alter or deface the monument, or

(iv)to build on or near the site of the monument;

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