Section 97(2) in Maharashtra Public Universities Act, 2016
(2)For a college or institution managed and maintained by the State Government, the College Development Committee shall consist of the following members, namely:-(a)Principal of the college or head of the institution - Chairman.(b)Joint Director designated by the Director of Higher Education, ex-officio Member ;(c)three teachers in the college or recognized institutions, elected by the full-time approved teachers from amongst themselves;(d)one non-teaching employee, elected by the regular non-teaching staff from amongst themselves ;(e)four local members, nominated by the Director of Higher Education in consultation with the principal, from the fields of education, industry, research and social service and having minimum post-graduate degree of whom at least one shall be alumnus;(f)Co-ordinator, Internal Quality Assurance Committee of the college, ex-officio;(g)President and Secretary of the College Students' Council ; and(h)one head of department, nominated by the principal or the head of the institution - Member Secretary.
