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Bengal Presidency - Section

Section 91 in The Calcutta Port Rules, 1943

91. Exhibition of lights.

- Every boat whether at anchor or under way shall between dark and day-break exhibit at a height of at least 1.83 metres above the deck a white light in a weather proof lantern so constructed as to give an uniform and unbroken light of sufficient power to be visible all round the horizon at a distance of at least 1.61 kms.