Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(2)(ii) in Punjab Colonisation of Government Lands (Punjab) Act, 1912

(ii)the prescribed statement of conditions having been affixed to the prescribed register instead of being prefixed thereto;