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[Cites 0, Cited by 0] [Section 1009] [Entire Act]

State of Punjab - Subsection

Section 1009(b) in Punjab Jail Manual, 1996

(b)the Deputy Superintendent will be the Drawing and Disbursing Officer in respect of all bills of subsidiary jails. He shall keep in safe custody and be responsible for the cash and other property belonging to the Government and the prisoners entrusted to his charge.