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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(3) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(3)In case registered post comes back undelivered, the said notice should be posted on the area where from he is carrying on his vending. That should be considered as the service of the notice.