Bombay High Court
M/S.Shreeji Exhibitors, A Partnership ... vs Mira Bhayandar Municipal Corporation on 28 September, 2018
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
ARB. APEAL U/S 37 OF ARB. & CONC. 96 NO. 37 OF 2017
M/s.shreeji Exhibitors, A Partnership Firm, ....Appellant
V/S
Mira Bhayandar Municipal Corporation ....Respondent
CORAM : S.J. KATHAWALLA, J DATE : 28th September, 2018 P.C. :
Due to paucity of time the matter is adjourned for 05/10/2018.
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