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Calcutta High Court (Appellete Side)

Chandra Sekhar Jha & Anr vs Union Of India And Ors on 10 December, 2020

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

10.12.2020 WPA 6898 of 2020 CAN 1 of 2020 gd (Via Video Conference) Chandra Sekhar Jha & Anr.

Vs. Union of India and Ors.

Mr. Surendra Kumar Sharma ...for the Petitioners.

Mr. Y.J. Dastoor Mr. Arijit Mazumdar ...for the Union of India.

Mr. Sayan Sinha ...for the State.

The State's counter-affidavit to the affidavit filed by the Union should be forwarded to the petitioners and the Union within a week from date.

The matter will appear on December 18, 2020.

(Sanjib Banerjee, J.) (Arijit Banerjee, J.) 2