Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A] [Entire Act] State of Tamilnadu - Subsection Section 6A(2) in Tamil Nadu Prohibition Act, 1937 (2)The State Government may, by general or special order, authorise any officer to grant licences for the import, export, sale or possession of molasses.
