Delhi High Court - Orders
Ebera Nwanaforo vs Narcotics Control Bureau on 25 November, 2020
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
via Video-conferencing
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 3705/2020 & Crl. M.A. No.16310/2020
EBERA NWANAFORO ..... Applicant
Through: Mr. Sumit Sarna, Advocate.
versus
NARCOTICS CONTROL BUREAU ..... Respondent
Through: Mr. Subhash Bansal, Sr. Standing
Counsel with Mr. Shashwat Bansal,
Advocate.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 25.11.2020 Hon'ble Judge is on leave today. List on 1st December 2020.
BY ORDER COURT MASTER NOVEMBER 25, 2020 Ne