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Delhi High Court - Orders

Ebera Nwanaforo vs Narcotics Control Bureau on 25 November, 2020

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                                                  via Video-conferencing

$~15

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      BAIL APPLN. 3705/2020 & Crl. M.A. No.16310/2020
       EBERA NWANAFORO                           ..... Applicant
                   Through:          Mr. Sumit Sarna, Advocate.

                        versus

       NARCOTICS CONTROL BUREAU                ..... Respondent
                    Through: Mr. Subhash Bansal, Sr. Standing
                             Counsel with Mr. Shashwat Bansal,
                             Advocate.

       CORAM:
       HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
               ORDER

% 25.11.2020 Hon'ble Judge is on leave today. List on 1st December 2020.

BY ORDER COURT MASTER NOVEMBER 25, 2020 Ne