Section 65(2)(d) in The Motor Vehicles Act, 1988

[Cites 0, Cited by 4] [Section 65(2)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(2)(d) in The Motor Vehicles Act, 1988

(d)the issue or renewal of certificates of registration and fitness and duplicates of such certificates to replace the certificates lost, destroyed or mutilated;

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Union of India - Subsection

Section 65(2)(d) in The Motor Vehicles Act, 1988