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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(4) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(4)classification, qualification and manner of appointment, terms and conditions of services and duties of teachers and non- teaching staff of the University;