Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(b) in The Foreign Exchange Management (Acquisition And Transfer Of Immovable Property In India)Regulations, 2000 (b)no portion of the said property has been leased/rented to, or is otherwise being allowed to be used by, any other party.
