Section 6(b) in The Maharashtra (Fruit Nurseries and Sale of Fruit Plants) (Regulation) Act, 1969
(b)keep a complete record of the origin or source of every rootstock and every scion showing -(i)the botanical name, together with the local name, if any, of the rootstock used;(ii)the botanical name, together with the local name, if any, of the scion used, in raising the fruit plants;
