Section 5(1)(a) in The M.P. National Parks Act, 1955

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State of Madhya Pradesh - Subsection

Section 5(1)(a) in The M.P. National Parks Act, 1955

(a)may construct such roads, bridges, buildings, fences and such other works therein as may be considered necessary for the purposes of such Park; and

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State of Madhya Pradesh - Subsection

Section 5(1)(a) in The M.P. National Parks Act, 1955