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State of Mizoram - Section

Section 19 in Mizoram (Finance and Accounts Service) Rules, 1991

19. Departmental examination.

- Every probationer shall, during the period of probation, appear at and pass such departmental examination as may be prescribed and conducted by the Commission/Board :Provided that the Governor may, for good and sufficient reasons, temporarily exempt a probationer from any one or more of the prescribed departmental examinations.