Section 5(6) in The Bihar Non-Government Elementary Schools (Taking Over of Control) Act, 1976
(6)All amounts payable to the local bodies on account of salaries and allowances to the teachers of schools amounts of deposits in their provident fund and all other amounts relating to elementary schools and credited to or deposited in the District Education Fund, the Municipal Education Fund or Patna Municipal Corporation Education Fund together with the balance amount available in these funds shall be deemed to have been transferred to the fund concerned.
