Section 104(3)(a) in The States Reorganisation Act, 1956

[Cites 0, Cited by 0] [Section 104(3)] [Section 104] [Entire Act]

(a)in sub-section (1),--

(i)the words "and the State Governments" wherever they occur, shall be omitted;

(ii)for the word "their", at both places where it occurs, the word "its" shall be substituted;

(iii)in the proviso, the words "or any State Government" shall be omitted, and for the word "they" the word "it" shall be substituted;

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