Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(iii) in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Rules, 1990 (iii)Agenda. - Besides the applications received for licence, the agenda shall include items falling within the scope of the provisions of the Act.
