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Union of India - Section

Section 47 in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

47. Lapse of death-cum-retirement gratuity.

- Where an employee dies while in service or after retirement without receiving the amount of gratuity and leaves behind no family, and
(a)has made no nomination, or
(b)The nomination made by him does not submit, the amount of death-cum-retirement gratuity payable in respect of such employee under Regulation 44 shall lapse to the Commission.