Karnataka High Court
Sri K Kesava vs State Of Karnataka on 21 August, 2019
Author: John Michael Cunha
Bench: John Michael Cunha
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 21ST DAY OF AUGUST, 2019
BEFORE
THE HON'BLE MR.JUSTICE JOHN MICHAEL CUNHA
CRIMINAL PETITION NO.7549 OF 2015
BETWEEN:
1. SRI K.KESAVA
S/O MUNIYAPPA
AGED ABOUT 38 YEARS
CHAIRMAN & MANAGING DIRECTOR
MAXWORTH REALTY INDIA LTD.
KMP HOUSE, NO.12/2,
YAMUNA BAI ROAD, MAHADEVANAGARA
BENGALURU - 560 001
2. SRI ROOPESH SULEGAIL
S/O JAGADISH
AGED ABOUT 35 YEARS
DEPUTY GENERAL MANAGER
NO.64, 7TH CROSS
CHOLURPALYA, BENGALURU - 560 023
3. SRI SHYLESH H.ANNAIAH
S/O H.D.ANNAIAH
AGED ABOUT 29 YEARS
R/AT NO.268, "SURABHI"
3RD MAIN, 5TH CROSS
VIDHANASOUDHA LAYOUT
LAGGERE, BENGALURU - 560 058
4. SRI S.SRINIVASULU
S/O NARAYANASWAMY
AGED ABOUT 29 YEARS
R/AT NO.300, 5TH MAIN ROAD
GANESHA BLOCK, RAJAJINAGAR
BENGALURU - 560 010 ...PETITIONERS
(BY SRI MELANIE SEBASTIAN, ADVOCATE)
2
AND:
1. STATE OF KARNATAKA
BY HIGH GROUND POLICE
BY ASSISTANT COMMISSIONER OF POLICE
SESHADRIPURAM SUB-DIVISION
BENGALURU - 560 020
2. SQUADRAN LEADER V.C.BHAT
FIGHT COMMANDER
AIR FORCE STATION
AWANTIPURA
PULWAMA (J & K) - 180 001 ...RESPONDENTS
(BY SRI VIJAYAKUMAR MAJAGE, ADDL.SPP FOR R1)
THIS CRIMINAL PETITION IS FILED UNDER SECTION 482 OF
CR.P.C., PRAYING TO QUASH THE F.I.R. IN CRIME NO.321/2015 OF
HIGH GROUNDS POLICE STATION, REGISTERED FOR OFFENCES
U/S. 406, 420 R/W SEC. 34 OF IPC, PENDING ON THE FILE OF IV
ADDL. C.M.M., BENGALURU.
THIS CRIMINAL PETITION COMING ON FOR ORDERS THIS
DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned Counsel for petitioners has filed a memo seeking permission to withdraw the petition.
2. Memo is taken on record. Petition is dismissed as withdrawn.
Sd/-
JUDGE KNM/-