Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Goa - Subsection Section 41(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (3)The Examiner shall allot marks for oral testing on the spot and submit the mark-lists to the Head of the school in sealed packets.
