Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 330] [Entire Act] State of West Bengal - Subsection Section 330(iv) in The West Bengal Motor Vehicles Rules, 1989 (iv)a certificate regarding ownership and insurance particulars of vehicle involved in the accident from the Regional Transport Officer in Form (COMP. C), issued free of charge.
