Gujarat High Court
Virendra Bhogilal Shah (Huf) vs Official Liquidator For M/S Sarangpur ... on 2 August, 2017
Author: Akil Kureshi
Bench: Akil Kureshi, Biren Vaishnav
O/OJCA/578/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (OJ) NO. 578 of 2017
In
O.J.APPEAL NO. 13 of 2007
In
COMPANY PETITION NO. 211 of 2001
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VIRENDRA BHOGILAL SHAH (HUF)....Applicant(s)
Versus
OFFICIAL LIQUIDATOR FOR M/S SARANGPUR COTTON
MANUFACTURING COMPANY LTD & 6....Respondent(s)
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Appearance:
MR SP MAJMUDAR, ADVOCATE for the Applicant(s) No. 1
MR VIMAL A PUROHIT, ADVOCATE for the Applicant(s) No. 1
MR MG NAGARKAR, ADVOCATE for the Respondent(s) No. 2 - 3
MR RM DESAI, ADVOCATE for the Respondent(s) No. 4
OFFICIAL LIQUIDATOR for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE BIREN VAISHNAV
Date : 02/08/2017
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Request for joining Metro Link Express for Gandhinagar and Ahmedabad (Mega) Com. Ltd as party respondent No.7 is granted. Civil Application is disposed of accordingly.
(AKIL KURESHI, J.)
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O/OJCA/578/2017 ORDER
(BIREN VAISHNAV, J.)
Jyoti
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