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Gujarat High Court

Virendra Bhogilal Shah (Huf) vs Official Liquidator For M/S Sarangpur ... on 2 August, 2017

Author: Akil Kureshi

Bench: Akil Kureshi, Biren Vaishnav

                  O/OJCA/578/2017                                                ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                         CIVIL APPLICATION (OJ) NO. 578 of 2017
                                                 In
                                    O.J.APPEAL NO. 13 of 2007
                                                 In
                            COMPANY PETITION NO. 211 of 2001

         ==========================================================
                    VIRENDRA BHOGILAL SHAH (HUF)....Applicant(s)
                                      Versus
                 OFFICIAL LIQUIDATOR FOR M/S SARANGPUR COTTON
                 MANUFACTURING COMPANY LTD & 6....Respondent(s)
         ==========================================================
         Appearance:
         MR SP MAJMUDAR, ADVOCATE for the Applicant(s) No. 1
         MR VIMAL A PUROHIT, ADVOCATE for the Applicant(s) No. 1
         MR MG NAGARKAR, ADVOCATE for the Respondent(s) No. 2 - 3
         MR RM DESAI, ADVOCATE for the Respondent(s) No. 4
         OFFICIAL LIQUIDATOR for the Respondent(s) No. 1
         ==========================================================

          CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
                 and
                 HONOURABLE MR.JUSTICE BIREN VAISHNAV

                                        Date : 02/08/2017
                                          ORAL ORDER

(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Request for joining Metro Link Express for Gandhinagar and Ahmedabad (Mega) Com. Ltd as party respondent No.7 is granted. Civil Application is disposed of accordingly.




                                                                          (AKIL KURESHI, J.)




                                             Page 1 of 2

HC-NIC                                    Page 1 of 2      Created On Mon Aug 21 07:48:42 IST 2017
                  O/OJCA/578/2017                                          ORDER




                                                              (BIREN VAISHNAV, J.)
         Jyoti




                                      Page 2 of 2

HC-NIC                             Page 2 of 2      Created On Mon Aug 21 07:48:42 IST 2017