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State of Andhra Pradesh - Section

Section 25 in Andhra Pradesh Panchayat Raj (Auction of sand in the water courses vesting in Gram Panchayat) Rules, 2000

25. Distribution of auction proceeds.

- The auction proceeds remitted to Zilla Parishad Account shall be distributed among Zilla Parishad, Mandal Parishad and Gram Panchayats @ 25%, 37.5% and 37.5% respectively by the Zilla Parishad on a quarterly basis.