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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(vi) in Mahatma Gandhi National Rural Employment Guarantee Scheme, Bihar -Compensation to workers for the delay in Wage Payment Rules, 2017

(vi)"MIS" , stands for the online Management Information System established and managed by Ministry of Rural Development, Government of India, i.e., www.nreaa.nic.in: