Calcutta High Court
Rakesh Agarwal vs Income Tax Officer on 4 April, 2014
Author: Harish Tandon
Bench: Harish Tandon
ORDER SHEET
W. P. No. 138 of 2014
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
RAKESH AGARWAL.
Versus
INCOME TAX OFFICER, WARD-45(1) KOLKATA & ORS.
BEFORE:
The Hon'ble JUSTICE HARISH TANDON
Date : 4th April, 2014.
Appearance :
Mr. S. B. Saraf, Adv.
The Court : The learned advocate for the respondent prays for extension of
time to file affidavit-in-opposition. Let affidavit-in-opposition be filed within a week from date; reply thereto, if any, be filed within three days thereafter.
Let this matter appear on 25.04.2014.
(HARISH TANDON, J.) SBI