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[Cites 0, Cited by 0] [Section 38L] [Entire Act]

Union of India - Subsection

Section 38L(1) in The Wild Life (Protection) Act, 1972

(1)The Central Government shall constitute a body to be known as the National Tiger Conservation Authority (hereinafter in this Chapter referred to as the Tiger Conservation Authority), to exercise the powers conferred on, and to perform the functions assigned to it under this Act.