Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(5) in Chhattisgarh District Mineral Foundation Trust Rules, 2015

(5)Transfer of fund to all agencies and beneficiaries shall be into their bank account.Chapter-VII Miscellaneous