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[Cites 0, Cited by 0] [Section 228] [Entire Act]

Union of India - Subsection

Section 228(3) in The Dedicated Freight Corridor Railway General Rules, 2018

(3)When action as provided for in sub-rule (2), has been completed the station master of station in advance shall permit on approved means of communication, authorising the Loco pilot to uncouple and proceed to the next station.