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[Cites 0, Cited by 0] [Section 21J(1)] [Section 21J] [Entire Act]

State of Jharkhand - Subsection

Section 21J(1)(iii) in Jharkhand Co-operative Societies Rules, 2008

(iii)After disposal of objections published or caused to be published, the final voter- list shall be displayed at such places as specified under Clause (i)