Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Uttar Pradesh - Subsection Section 10(b) in The U.P. Industrial Development Authorities Centralized Service Rules, 2018 (b)a Tibetan refugee who came over to India before the 1st of January 1962, with the intention of permanent settling in India; or
