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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(3) in THE ASSAM GOODS AND SERVICES TAX (AMENDMENT) ACT, 2019

(3)in the fifth line, for the words "or the appellant'', the words, "appellant, the Authority or the Appellate Authority" shall be substituted.In the principal Act, in section 103, --