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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(2) in Manipal University, Jaipur Act, 2011

(2)The committee shall consider the fees structure prepared by the University and if it is satisfied that the proposed fees is-
(a)sufficient for :-
(i)generating resources for meeting the recurring expenditure of the University; and
(ii)the savings required for the further development of the University; and
(b)not unreasonably excessive, it may approve the fees structure.