Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 581F] [Entire Act] Union of India - Subsection Section 581F(i) in The Companies (Amendment) Act, 2002 (i)in case the objects of the Producer Company are not confined to one State, the States to whose territories the objects extend.