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[Cites 0, Cited by 0] [Section 152(1)] [Section 152] [Entire Act]

State of Tamilnadu - Subsection

Section 152(1)(i) in The Tamil Nadu Co-Operative Societies Act, 1983

(i)any decision, order or award under sub-section (2), sub-section (3) or sub-section (4) of section 90 in respect of any matter relating to, or in connection with, the constitution of a board including any election thereto; or