Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92(3)] [Section 92] [Entire Act] NCT Delhi - Subsection Section 92(3)(c) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009 (c)The State Government shall fill the vacancies on the basis of the panel of names recommended by the Selection Committee.