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[Cites 0, Cited by 0] [Section 143(2)] [Section 143] [Entire Act]

State of Maharashtra - Subsection

Section 143(2)(o) in The Maharashtra Prohibition Act

(o)regulating within the State the circulation, distribution or sale of newspaper, news sheet, book, leaflet, booklet or other publication printed and published outside the State containg any advertisement or matter which solicits the use of, or offers any intoxicant, or hemp ;