Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 9 in Bombay Merged Areas, Enclaves and Specified Areas (Amendment of Laws) Act, 1950 9. The following villages of Tuljapur Taluka in District Osmanabad-Raulgaon, Astha Pophali, Virwad Khurd, Shivni, Karamba (J), Warlegaon, Ghikhelli (J), Yellamwadi, Pawarwadi, Bopla, Yekoda, Mangoli, Baborwadi, Waloja, Degaon Sasooia, Ghorpadi, Daksal, Mansi, Bhagachiwadi, Kowtali, Saklewadi, Kahman, Haslachowadhari) Pudshh, Wangi, Ichgaon, Khaneshwar, Bhoir, Ranmasla, Dharpal, Nanaj, Mohtechiwadi, Gharilachiwadi.
