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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in The Town Panchayats, Municipalities and Municipal Corporations (Collection of Tax on Professions, Trades, Callings and Employments) Rules, 1999

(2)In respect of the person of employer in corporation, may appeal in writing to the Taxation Appeals Tribunal of the Corporation concerned.