Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Uttar Pradesh - Subsection Section 12(vii) in The U.P. Electricity Supply (Consumers) Regulations, 1984 (vii)The consumer shall install the motors bearing I.S.I. marks only. The supplier shall not be bound to supply energy if the consumer fails to install such motors.
