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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(29) in Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967

(29)[ Panchayat Development Consultative Committee on Administration and Works, Production Programmes and Welfare Services Programmes;] [Items 29 to 58 were inserted by the Tamil Nadu Legislature (Prevention of Disqualification) (Amendment) Act, 1971 (Tamil Nadu Act 46 of 1971).]