Section 60(1)(c) in The United Provinces Excise Act, 1910

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State of Uttar Pradesh - Subsection

Section 60(1)(c) in The United Provinces Excise Act, 1910

(c)collects or sells the leaves and small stalks (not accompanied by flowering or fruiting tops) of natural and spontaneous growth of wild Indian Hemp plant (Cannabis Sativa) other than charas, ganja or any other intoxicating drug covered under the Narcotic Drugs and Psychotropic Substances Act, 1985; or

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State of Uttar Pradesh - Subsection

Section 60(1)(c) in The United Provinces Excise Act, 1910