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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(h) in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008

(h)'weigh bridge' means any mechanism of scales including beam-scales and tripod balances used to weigh Oil Palm Fresh Fruit Bunches, approved by the Department of Weights and Measures.