Section 5 in Standing Committees of The District Panchayat (Election of Members) Rules, 1998
5. Presiding over the meeting.
- The meeting shall be presided over by the Chairman or, in his absence, by the Vice-Chairman, or in the absence of both the Chairman and the Vice-Chairman, by a member not intending to contest as a candidate at the election and chosen by the members present at the meeting to preside for the occasion. Such a person shall be the President of the meeting.
