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Chattisgarh High Court

Harish Pandey vs State Of Chhattisgarh 7 Mac/345/2011 ... on 15 January, 2018

                HIGH COURT OF CHHATTISGARH, BILASPUR

                                   Order Sheet

                           MCRCA No. 1077 of 2017

                   Harish Pandey Versus State of Chhattisgarh.



15.01.2018

Shri Varun Sharma, Advocate for the applicant.

Ms.M.Asha, Panel Lawyer for State. At the request of the counsel for the applicant, list it on 31/01/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit