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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(16) in The Assam Agricultural Produce Market Act, 1972

(16)All questions before a meeting of the Board shall be determined by a majority or votes of the members present in the voting and, in case of equality of votes, the Chairman may exercise a casting vote.