Delhi High Court - Orders
The Commissioner Of Income Tax - ... vs Adobe Systems Software Ireland Limited on 5 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 1339/2018
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 ..... Appellant
Through: Mr. Ruchir Bhatia, Sr. Std. Counsel.
versus
ADOBE SYSTEMS SOFTWARE IRELAND LIMITED..... Respondent
Through: Mr. Vishal Kalra & Mr. Ankit Sahni,
Advs.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 05.02.2019 Adjournment slip has been circulated on behalf of learned counsel for the appellant, which is not opposed.
List on 20th May, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 05, 2019 „pv‟